M/S Rama Vinimay (Coal) Pvt. Ltd. ... vs State Of U.P. & Ors.
2011 Latest Caselaw 985 ALL

Citation : 2011 Latest Caselaw 985 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

M/S Rama Vinimay (Coal) Pvt. Ltd. ... vs State Of U.P. & Ors. on 8 April, 2011

Bench: Rajes Kumar, Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT TAX No. - 828 of 2010
 

 
Petitioner :- M/S Rama Vinimay (Coal) Pvt. Ltd. And Others
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Aloke Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J.

Civil Misc. (Review / Modification) Application No. 178616 of 2010.

Sri Aloke Kumar, learned counsel for the applicant states that he does not want to press this application.

The application is dismissed as not pressed.

Order Date :- 8.4.2011

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