Citation : 2011 Latest Caselaw 984 ALL
Judgement Date : 8 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27549 of 2010 Petitioner :- Rajendra Respondent :- State Of U.P. Petitioner Counsel :- C.V.S. Raghuvansi Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 8.4.2011
SU.
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