Santosh vs State Of U.P.
2011 Latest Caselaw 983 ALL

Citation : 2011 Latest Caselaw 983 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Santosh vs State Of U.P. on 8 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32120 of 2010
 

 
Petitioner :- Santosh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajiv Lochan Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Counter affidavit filed by learned AGA today is taken record.

Office to list this case again showing particular of connected case Crl. Misc. Bail Application No. 2456 of 2011 also in the cause list.

Order Date :- 8.4.2011

SU.

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