Braj Bhushan Patel vs State Of U.P. And Others
2011 Latest Caselaw 982 ALL

Citation : 2011 Latest Caselaw 982 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Braj Bhushan Patel vs State Of U.P. And Others on 8 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 2930 of 2011
 

 
Petitioner :- Braj Bhushan Patel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J. P. Singh,Sri Ashok Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Interim order already passed is extended till the next date of listing.

Order Date :- 8.4.2011

SRY

Download the LatestLaws.com Mobile App