The Kisan Sahkari Chini Mills ... vs State Of U.P. & Others
2011 Latest Caselaw 980 ALL

Citation : 2011 Latest Caselaw 980 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

The Kisan Sahkari Chini Mills ... vs State Of U.P. & Others on 8 April, 2011

Bench: Rajes Kumar, Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT TAX No. - 748 of 2010
 

 
Petitioner :- The Kisan Sahkari Chini Mills Ltd., Tilhar, Shahjahanpur
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vivek Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J.

Sri Vivek Singh, learned counsel for the petitioner prays for and is granted a month's time to file rejoinder affidavit.

List in the month of August, 2011.

Order Date :- 8.4.2011

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