Sarnam Singh vs State Of U. P.And Another
2011 Latest Caselaw 976 ALL

Citation : 2011 Latest Caselaw 976 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Sarnam Singh vs State Of U. P.And Another on 8 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32721 of 2010
 

 
Petitioner :- Sarnam Singh
 
Respondent :- State Of U. P.And Another
 
Petitioner Counsel :- Rajesh Kumar Yadav
 
Respondent Counsel :- Govt. Advocate,Anurag Khanna
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks time to file counter affidavit as last opportunity.

List thereafter.

Order Date :- 8.4.2011

SU.

Download the LatestLaws.com Mobile App