Ravi Kumar Alias Kattar vs State Of U.P.
2011 Latest Caselaw 973 ALL

Citation : 2011 Latest Caselaw 973 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Ravi Kumar Alias Kattar vs State Of U.P. on 8 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27566 of 2010
 

 
Petitioner :- Ravi Kumar Alias Kattar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.M. Mishra
 
Respondent Counsel :- Govt. Advocate,K.D.Rai
 

 
Hon'ble B.N. Shukla,J.

Passed over on the illness slip of Sri KD Rai, learned counsel for the complainant. List after two weeks.

Order Date :- 8.4.2011

SU.

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