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Saraswati Prasad Tripathi vs State Of U.P. Thru' Principal ...
2011 Latest Caselaw 971 ALL

Citation : 2011 Latest Caselaw 971 ALL
Judgement Date : 8 April, 2011

Allahabad High Court
Saraswati Prasad Tripathi vs State Of U.P. Thru' Principal ... on 8 April, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53888 of 2009
 

 
Petitioner :- Saraswati Prasad Tripathi
 
Respondent :- State Of U.P. Thru' Principal Secy. & Others
 
Petitioner Counsel :- Rajesh Kumar Singh,M.D. Singh Shekhar
 
Respondent Counsel :- C.S.C.,A.Kumar,R.B.Pradhan
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Interim order already passed is extended till the next date of listing.

Order Date :- 8.4.2011

SRY

 

 

 
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