Citation : 2011 Latest Caselaw 968 ALL
Judgement Date : 8 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28298 of 2010 Petitioner :- Rizwan @ Shanu Egle Respondent :- State Of U. P. Petitioner Counsel :- Ravi Sahu,S.R.Verma Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
List after two weeks.
Order Date :- 8.4.2011
SU.
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