Smt. Arti Yadav vs Chandra Jeet Yadav
2011 Latest Caselaw 967 ALL

Citation : 2011 Latest Caselaw 967 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Smt. Arti Yadav vs Chandra Jeet Yadav on 8 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 157 of 2011
 

 
Petitioner :- Smt. Arti Yadav
 
Respondent :- Chandra Jeet Yadav
 
Petitioner Counsel :- Someshwar Prasad
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date.

List in the week commencing 9.5.2011.

Till the next date of listing, the further proceeding in case no. 356 of 2010, Chandra Jeet Yadav Vs. Smt. Arti Yadav, shall remain stayed.

Order Date :- 8.4.2011

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