Prem Chand Jaiswal vs Smt. Aakansha Jaiswal
2011 Latest Caselaw 927 ALL

Citation : 2011 Latest Caselaw 927 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Prem Chand Jaiswal vs Smt. Aakansha Jaiswal on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 153 of 2011
 

 
Petitioner :- Prem Chand Jaiswal
 
Respondent :- Smt. Aakansha Jaiswal
 
Petitioner Counsel :- N.D. Shukla
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent, returnable at an early date. The applicant may take steps to serve the respondent within two weeks.

List in the week commencing 16.5.2011.

Order Date :- 6.4.2011

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