Ram Kewal Chauhan vs State Of U.P.
2011 Latest Caselaw 923 ALL

Citation : 2011 Latest Caselaw 923 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Ram Kewal Chauhan vs State Of U.P. on 6 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2572 of 2011
 

 
Petitioner :- Ram Kewal Chauhan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyendra Narayn Singh,S.P.Singh
 
Respondent Counsel :- Govt. Advocate,Kuwar Ritesh Kumar
 

 
Hon'ble B.N. Shukla,J.

Counter affidavits filed by learned AGA and learned counsel for the complainant and rejoinder affidavit filed today are taken on record.

Put up on 20.4.2011 as unlisted.

Order Date :- 6.4.2011

SU.

Download the LatestLaws.com Mobile App