Ravi Shanker Pauchauri vs Shri Satya Pal Singh And Others
2011 Latest Caselaw 918 ALL

Citation : 2011 Latest Caselaw 918 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Ravi Shanker Pauchauri vs Shri Satya Pal Singh And Others on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 19927 of 2011
 

 
Petitioner :- Ravi Shanker Pauchauri
 
Respondent :- Shri Satya Pal Singh And Others
 
Petitioner Counsel :- P.C. Jain
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent nos. 1,2,3 & 4, returnable at an early date. The petitioner may take steps to serve the respondents within two weeks.

List in week commencing 9.5.2011.

Till the next date of listing, the operation of the order dated 1.3.2011 passed by the Additional District and Sessions Judge, Court No. 17, Agra in Civil Revision no. 68 of 2010 shall remain stayed.

Order Date :- 6.4.2011

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