Dharamveer Pal vs Mukesh Chand Gupta
2011 Latest Caselaw 916 ALL

Citation : 2011 Latest Caselaw 916 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Dharamveer Pal vs Mukesh Chand Gupta on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 42 of 2006
 

 
Petitioner :- Dharamveer Pal
 
Respondent :- Mukesh Chand Gupta
 
Petitioner Counsel :- Suneel Rai
 
Respondent Counsel :- Ravin Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 6.4.2011

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