Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others
2011 Latest Caselaw 915 ALL

Citation : 2011 Latest Caselaw 915 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 51333 of 2010
 

 
Petitioner :- Virendra Kumar Tiwari
 
Respondent :- Mithilesh Pratap Singh And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- Virendra Prakash,S.C.,S.C. Verma
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 6.4.2011

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