Arvind vs State Of U.P.
2011 Latest Caselaw 914 ALL

Citation : 2011 Latest Caselaw 914 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Arvind vs State Of U.P. on 6 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 621 of 2011
 

 
Petitioner :- Arvind
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.B.Maurya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks time to file counter affidavit.List thereafter.

Order Date :- 6.4.2011

SU.

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