Dr. Anjali Singh vs Dr. Shailendra Singh
2011 Latest Caselaw 913 ALL

Citation : 2011 Latest Caselaw 913 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Dr. Anjali Singh vs Dr. Shailendra Singh on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 2 of 2011
 

 
Petitioner :- Dr. Anjali Singh
 
Respondent :- Dr. Shailendra Singh
 
Petitioner Counsel :- Mahesh Narain Singh,M.N. Singh
 
Respondent Counsel :- S.K.Misra
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 6.4.2011

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