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Shafi Mohammad vs Krishnanand
2011 Latest Caselaw 912 ALL

Citation : 2011 Latest Caselaw 912 ALL
Judgement Date : 6 April, 2011

Allahabad High Court
Shafi Mohammad vs Krishnanand on 6 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 19876 of 2011
 

 
Petitioner :- Shafi Mohammad
 
Respondent :- Krishnanand
 
Petitioner Counsel :- B.D. Pandey,M.P. Tiwari
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent, returnable at an early date. The petitioner may take steps to serve the respondent within two weeks.

List in week commencing 9.5.2011.

Order Date :- 6.4.2011

OP

 

 

 
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