Shadab And Others vs State Of U.P. And Anr.
2011 Latest Caselaw 910 ALL

Citation : 2011 Latest Caselaw 910 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Shadab And Others vs State Of U.P. And Anr. on 6 April, 2011

Bench: Vinod Prasad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 1670 of 2011
 

 
Petitioner :- Shadab And Others
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Vinay Kumar,S.D.S. Jadaun
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Sri S.K. Sharma Advocate holding brief of Sri Vinay Kumar learned counsel for the revisionists has made a statement that Sri Vinay Kumar has instructed him to request the Court that he does not want to press this revision.

In such a view, this revision is dismissed as not pressed without any further liberty.

Order Date :- 6.4.2011

rkg

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