Citation : 2011 Latest Caselaw 909 ALL
Judgement Date : 6 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10271 of 2010 Petitioner :- Ram Jeewan @ Jeewan Respondent :- State Of U.P. Petitioner Counsel :- Vikas Tiwari Respondent Counsel :- Govt Advocate Hon'ble B.N. Shukla,J.
List along with connected matters.
Order Date :- 6.4.2011
SU.
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