Citation : 2011 Latest Caselaw 894 ALL
Judgement Date : 5 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 19458 of 1993 Petitioner :- R.K.Pandey Respondent :- S.D.O. Petitioner Counsel :- S.C.Tripathi Respondent Counsel :- S.C.,R.J. Singh Hon'ble Sibghat Ullah Khan,J.
Heard learned counsel for the parties.
Judgment reserved.
Order Date :- 5.4.2011
vks
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!