Naresh Chandar Jauhari vs Chief Election Officer And Others
2011 Latest Caselaw 891 ALL

Citation : 2011 Latest Caselaw 891 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Naresh Chandar Jauhari vs Chief Election Officer And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38700 of 2010
 

 
Petitioner :- Naresh Chandar Jauhari
 
Respondent :- Chief Election Officer And Others
 
Petitioner Counsel :- Umesh Shankar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, learned counsel for the petitioner requests that present matter may be adjourned for two weeks, so that requisite exercise be undertaken for moving amendment application.

Request made is accepted. List after two weeks.

Order Date :- 5.4.2011

SRY

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