Mohan Lal vs State Of U.P. And Others
2011 Latest Caselaw 890 ALL

Citation : 2011 Latest Caselaw 890 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Mohan Lal vs State Of U.P. And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 31226 of 2010
 

 
Petitioner :- Mohan Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Chandra Prakash Awasthi
 
Respondent Counsel :- C. S. C.,D. D. Chauhan
 

 
Hon'ble V.K. Shukla,J.

Eight weeks and no more time is allowed to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case after ten weeks.

Order Date :- 5.4.2011

SRY

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