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Rama Shankar Pandey vs State Of U.P. & Others
2011 Latest Caselaw 881 ALL

Citation : 2011 Latest Caselaw 881 ALL
Judgement Date : 5 April, 2011

Allahabad High Court
Rama Shankar Pandey vs State Of U.P. & Others on 5 April, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 6703 of 2010
 

 
Petitioner :- Rama Shankar Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Manoj Kumar Upadhyay,Anand Mohan Pandey
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,Krishan Ji Khare
 

 
Hon'ble V.K. Shukla,J.

As requested by Sri S.P. Sigh, Advocate, the matter is adjourned for two weeks.

List after two weeks.

Order Date :- 5.4.2011

SRY

 

 

 
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