Amit Purwal vs Smt. Sushila Devi & Others
2011 Latest Caselaw 879 ALL

Citation : 2011 Latest Caselaw 879 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Amit Purwal vs Smt. Sushila Devi & Others on 5 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 522 of 2010
 

 
Petitioner :- Amit Purwal
 
Respondent :- Smt. Sushila Devi & Others
 
Petitioner Counsel :- Prakash Gupta,Ashish Gupta
 

 
Hon'ble Rajes Kumar,J.

It appears that except respondent no. 1, other respondents have not been served. The revisionist is directed to take fresh steps in view of the officer report dated 4.4.2011.

List in the week commencing 2.5.2011.

Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 5.4.2011

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