Citation : 2011 Latest Caselaw 878 ALL
Judgement Date : 5 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 48522 of 2010 Petitioner :- Shibban Lal Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- P. K. Pandey Respondent Counsel :- C. S. C.,Mahesh Narain Singh Hon'ble V.K. Shukla,J.
Put up tomorrow for further arguments.
Order Date :- 5.4.2011
SRY
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