C-334 Devendra Singh vs State Of U.P. And Others
2011 Latest Caselaw 877 ALL

Citation : 2011 Latest Caselaw 877 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

C-334 Devendra Singh vs State Of U.P. And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 20150 of 2010
 

 
Petitioner :- C-334 Devendra Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Pratap Yadav,Mahipal Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List after 12 weeks.

Order Date :- 5.4.2011

SRY

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