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Union Of India Thru' D.R.M. ... vs Regional Labour Commissioner ...
2011 Latest Caselaw 868 ALL

Citation : 2011 Latest Caselaw 868 ALL
Judgement Date : 5 April, 2011

Allahabad High Court
Union Of India Thru' D.R.M. ... vs Regional Labour Commissioner ... on 5 April, 2011
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 48681 of 2002
 

 
Petitioner :- Union Of India Thru' D.R.M. Allahabad
 
Respondent :- Regional Labour Commissioner (Central) & Ors.
 
Petitioner Counsel :- Sharad Ranjan Nigam
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

List on 21.04.2011.

Order Date :- 5.4.2011

vks

 

 

 
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