Ashok Kumar vs State Of U. P. And Others
2011 Latest Caselaw 867 ALL

Citation : 2011 Latest Caselaw 867 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Ashok Kumar vs State Of U. P. And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43237 of 2010
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U. P. And Others
 
Petitioner Counsel :- Aseem Kumar Rai
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is accorded to learned standing counsel for filing counter affidavit. List after six weeks.

Order Date :- 5.4.2011

SRY

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