Ram Pratap Singh And Another vs Addl. Commissioner And Others
2011 Latest Caselaw 857 ALL

Citation : 2011 Latest Caselaw 857 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Ram Pratap Singh And Another vs Addl. Commissioner And Others on 4 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 37766 of 1993
 

 
Petitioner :- Ram Pratap Singh And Another
 
Respondent :- Addl. Commissioner And Others
 
Petitioner Counsel :- Siya Ram Sahu
 
Respondent Counsel :- C.S.C.,R.C. Gupta,R.K.Pandey
 

 
Hon'ble Sibghat Ullah Khan,J.

List peremptorily in the next cause list.

Order Date :- 4.4.2011

vks

Download the LatestLaws.com Mobile App