Sri Ballabh Bangar And Others vs Smt. Suraj Devi Daga And Another
2011 Latest Caselaw 855 ALL

Citation : 2011 Latest Caselaw 855 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Sri Ballabh Bangar And Others vs Smt. Suraj Devi Daga And Another on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 955 of 2010
 

 
Petitioner :- Sri Ballabh Bangar And Others
 
Respondent :- Smt. Suraj Devi Daga And Another
 
Petitioner Counsel :- Sanjiv Singh,Namwar Singh
 
Respondent Counsel :- Uday Chandani
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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