Citation : 2011 Latest Caselaw 854 ALL
Judgement Date : 4 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 36873 of 1994 Petitioner :- Waqf Kabristan Through/Mutwalli Habib Ahmad Respondent :- Vth Addl. D.J. And Others Petitioner Counsel :- S.M.N.Bokhari,N.Bokhari Respondent Counsel :- S.C.,Ak Trivedi Hon'ble Sibghat Ullah Khan,J.
List on 13.04.2011.
Order Date :- 4.4.2011
vks
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!