Anjul Chaudhary vs Vipin Kumar
2011 Latest Caselaw 852 ALL

Citation : 2011 Latest Caselaw 852 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Anjul Chaudhary vs Vipin Kumar on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 24 of 2011
 

 
Petitioner :- Anjul Chaudhary
 
Respondent :- Vipin Kumar
 
Petitioner Counsel :- Nitin Sharma
 
Respondent Counsel :- Pankaj Bharti
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List in the week commencing 25.4.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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