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Moinuddin Mohd. Aurangzeb vs Mukiman And Others
2011 Latest Caselaw 851 ALL

Citation : 2011 Latest Caselaw 851 ALL
Judgement Date : 4 April, 2011

Allahabad High Court
Moinuddin Mohd. Aurangzeb vs Mukiman And Others on 4 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 19152 of 2011
 

 
Petitioner :- Moinuddin Mohd. Aurangzeb
 
Respondent :- Mukiman And Others
 
Petitioner Counsel :- K.M. Garg
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 to 5, returnable at an early date. The petitioner may take steps to serve the respondents within two weeks.

List in the week commencing 9.5.2011.

Till the next date of listing, the further proceedings in Original Suit No. 666 of 1999, Moinuddin Vs. Mukiman and others pending in the court of Additional Civil Judge (Junior Division), Court No.2, Nagina, Bijnor shall remain stayed.

Order Date :- 4.4.2011

OP

 

 

 
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