Dr. Brij Bhushan Rai vs Devendra Nath Verma & Others
2011 Latest Caselaw 850 ALL

Citation : 2011 Latest Caselaw 850 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Dr. Brij Bhushan Rai vs Devendra Nath Verma & Others on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 250 of 2010
 

 
Petitioner :- Dr. Brij Bhushan Rai
 
Respondent :- Devendra Nath Verma & Others
 
Petitioner Counsel :- Manu Khare
 
Respondent Counsel :- P.K. Ganguly,P.N. Saxena
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.4.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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