Smt. Radha Sahu vs Shatish Prasad Shahu
2011 Latest Caselaw 848 ALL

Citation : 2011 Latest Caselaw 848 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Smt. Radha Sahu vs Shatish Prasad Shahu on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 279 of 2010
 

 
Petitioner :- Smt. Radha Sahu
 
Respondent :- Shatish Prasad Shahu
 
Petitioner Counsel :- K.D. Tiwari
 

 
Hon'ble Rajes Kumar,J.

The applicant may take steps to serve the respondent by registered post.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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