Yashpal And Others vs State Of U.P.And Others
2011 Latest Caselaw 843 ALL

Citation : 2011 Latest Caselaw 843 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Yashpal And Others vs State Of U.P.And Others on 4 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 15080 of 1993
 

 
Petitioner :- Yashpal And Others
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- V.S.Sharma
 
Respondent Counsel :- S.C.,A.I.Naqvi,G.N.Verma,Madhn Tandan
 

 
Hon'ble Sibghat Ullah Khan,J.

Sri A.I. Naqvi, learned counsel has filed supplementary affidavit on behalf of the respondents no. 5 and 6.

Learned counsel for the petitioner seeks some time to file affidavit in rebuttal thereof. Accordingly list immediately after three weeks.

Order Date :- 4.4.2011

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