Shyam Singh vs Addl. District Judge And Others
2011 Latest Caselaw 842 ALL

Citation : 2011 Latest Caselaw 842 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Shyam Singh vs Addl. District Judge And Others on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 70806 of 2010
 

 
Petitioner :- Shyam Singh
 
Respondent :- Addl. District Judge And Others
 
Petitioner Counsel :- Anil Sharma
 
Respondent Counsel :- S.C.,Anil Pathak
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. By that time counter affidavit may be filed.

Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

Download the LatestLaws.com Mobile App