Prashant And Others vs Niranjan Singh And Others
2011 Latest Caselaw 841 ALL

Citation : 2011 Latest Caselaw 841 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Prashant And Others vs Niranjan Singh And Others on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 26951 of 2010
 

 
Petitioner :- Prashant And Others
 
Respondent :- Niranjan Singh And Others
 
Petitioner Counsel :- Amit Kumar Chaudhary
 
Respondent Counsel :- Rahul Mishra,M.K.Gupta,S.C.,Yogesh Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

There is already stop order for filing rejoinder affidavit. Rejoinder affidavit has not yet been filed.

List in the next cause list. Till then, interim order shall continue.

Order Date :- 4.4.2011

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