Smt. Murti And Others vs Kishore And Others
2011 Latest Caselaw 840 ALL

Citation : 2011 Latest Caselaw 840 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Smt. Murti And Others vs Kishore And Others on 4 April, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 
C.M.Restoration appli. No.339779 of 2010
 
in
 
Case :- SECOND APPEAL No. - 881 of 1997
 

 
Petitioner :- Smt. Murti And Others
 
Respondent :- Kishore And Others
 
Petitioner Counsel :- B.D. Tripathi,A.K.Srivastava,M.K. Tripathi
 

 
Hon'ble Shishir Kumar,J.

This is an application for recall of the order dated 25.01.2005 has been filed by a counsel, who was not the counsel on the day, when order dated 25.01.2005 was passed.

In view of the aforesaid facts, I am of the opinion that this application is not maintainable. It is hereby dismissed.

No order as to cots.

Order Date :- 4.4.2011

Pr/-

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