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Mashooque Ali vs M/S G.C. Developers Pvt. Ltd. & ...
2011 Latest Caselaw 839 ALL

Citation : 2011 Latest Caselaw 839 ALL
Judgement Date : 4 April, 2011

Allahabad High Court
Mashooque Ali vs M/S G.C. Developers Pvt. Ltd. & ... on 4 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 11 of 2011
 

 
Petitioner :- Mashooque Ali
 
Respondent :- M/S G.C. Developers Pvt. Ltd. & Another
 
Petitioner Counsel :- Fuzail Ahmad Ansari,P.S. Baghel
 
Respondent Counsel :- Rajesh Srivastava
 

 
Hon'ble Rajes Kumar,J.

Four weeks and no more is allowed to file rejoinder affidavit.  

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

OP

 

 

 
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