Supdt. Archaeologist And Another vs M/S. Photo Art Company
2011 Latest Caselaw 836 ALL

Citation : 2011 Latest Caselaw 836 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Supdt. Archaeologist And Another vs M/S. Photo Art Company on 4 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 36631 of 1994
 

 
Petitioner :- Supdt. Archaeologist And Another
 
Respondent :- M/S. Photo Art Company
 
Petitioner Counsel :- Poonam Srivastav
 
Respondent Counsel :- B.P. Agarwal
 

 
Hon'ble Sibghat Ullah Khan,J.

Adjourned on the request of learned counsel for the petitioner.

List peremptorily in the next cause list.

Order Date :- 4.4.2011

vks

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