Om Prakash Tripathi & Anr. vs Udai Narayan Singh & Ors.
2011 Latest Caselaw 835 ALL

Citation : 2011 Latest Caselaw 835 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Om Prakash Tripathi & Anr. vs Udai Narayan Singh & Ors. on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 16776 of 2010
 

 
Petitioner :- Om Prakash Tripathi & Anr.
 
Respondent :- Udai Narayan Singh & Ors.
 
Petitioner Counsel :- Salil Kumar Rai
 
Respondent Counsel :- S.C.,M.K. Nigam,S.P. Pandey I,Vikas Budhwar
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.4.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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