Sujan Singh Bundela vs Salig Ram Rai & Others
2011 Latest Caselaw 831 ALL

Citation : 2011 Latest Caselaw 831 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Sujan Singh Bundela vs Salig Ram Rai & Others on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 89 of 2011
 

 
Petitioner :- Sujan Singh Bundela
 
Respondent :- Salig Ram Rai & Others
 
Petitioner Counsel :- Arun Kumar Gupta
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.4.2011. Office is directed to give report about the service of notice.

Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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