Smt. Neelam @ Neelu Mishra vs Kaushal Kishore Mishra
2011 Latest Caselaw 824 ALL

Citation : 2011 Latest Caselaw 824 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Smt. Neelam @ Neelu Mishra vs Kaushal Kishore Mishra on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 487 of 2010
 

 
Petitioner :- Smt. Neelam @ Neelu Mishra
 
Respondent :- Kaushal Kishore Mishra
 
Petitioner Counsel :- Rishi Kant Rai,Vinod Kumar Rai
 

 
Hon'ble Rajes Kumar,J.

Three weeks time is allowed to file rejoinder affidavit.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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