Badri vs State Of U.P., Thru. Secy. Prin., ...
2011 Latest Caselaw 823 ALL

Citation : 2011 Latest Caselaw 823 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Badri vs State Of U.P., Thru. Secy. Prin., ... on 4 April, 2011

Bench: Abdul Mateen, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- MISC. BENCH No. - 3132 of 2011
 

 
Petitioner :- Badri
 
Respondent :- State Of U.P., Thru. Secy. Prin., Home & Others
 
Petitioner Counsel :- R.C. Pathak
 
Respondent Counsel :- G.A.
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

Learned counsel for the petitioner wants to file supplementary affidavit within a week.

Accordingly, list after a week.

Order Date :- 4.4.2011

MTA

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