Jagan Lal Sharma (Deceased) Thru. ... vs Smt. Keshar Sharma & Ors.
2011 Latest Caselaw 822 ALL

Citation : 2011 Latest Caselaw 822 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Jagan Lal Sharma (Deceased) Thru. ... vs Smt. Keshar Sharma & Ors. on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 12002 of 2010
 

 
Petitioner :- Jagan Lal Sharma (Deceased) Thru. Heirs Hoti Lal & Ors.
 
Respondent :- Smt. Keshar Sharma & Ors.
 
Petitioner Counsel :- Ateeq Ahmad Khan
 
Respondent Counsel :- Nigamendra Shukla
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.4.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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