Smt. Preeti Mathur vs Mahendra Kumar Mathur
2011 Latest Caselaw 818 ALL

Citation : 2011 Latest Caselaw 818 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Smt. Preeti Mathur vs Mahendra Kumar Mathur on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 496 of 2010
 

 
Petitioner :- Smt. Preeti Mathur
 
Respondent :- Mahendra Kumar Mathur
 
Petitioner Counsel :- Pawan Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

A week's time is allowed to take steps to serve the respondent.

Order Date :- 4.4.2011

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