Jaideo Rai vs Rent Control And Eviction ...
2011 Latest Caselaw 813 ALL

Citation : 2011 Latest Caselaw 813 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Jaideo Rai vs Rent Control And Eviction ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 50622 of 1999
 

 
Petitioner :- Jaideo Rai
 
Respondent :- Rent Control And Eviction Officer/Adm City And Others
 
Petitioner Counsel :- A.N.Sinha
 
Respondent Counsel :- C.S.C.,M.C.Umrao,S.Nandan
 

 
Hon'ble Rakesh Tiwari,J.

Rejoinder affidavit filed today, is taken on record.

Due to paucity of time, the case cannot be heard today.

List this matter in the next cause list.

Order Date :- 1.4.2011

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