Dinesh Chand Chaturvedi vs Om Pal Singh
2011 Latest Caselaw 812 ALL

Citation : 2011 Latest Caselaw 812 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Dinesh Chand Chaturvedi vs Om Pal Singh on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 73169 of 2010
 

 
Petitioner :- Dinesh Chand Chaturvedi
 
Respondent :- Om Pal Singh
 
Petitioner Counsel :- Apurva Hajela
 

 
Hon'ble Rakesh Tiwari,J.

Sri Rajesh Gupta, learned counsel for the respondents prays for and is granted three weeks' time for fling counter affidavit. Rejoinder affidavit may be filed within three weeks thereafter.

List this matter thereafter.

Interim order is extended till the next date of listing.

Order Date :- 1.4.2011

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